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Union of India - Section

Section 1877 in The Indian Naval Armament Act, 1923

1877.

An Act to give effect [* * * *] [The words "in the Provinces" rep. by the A.O. 1950.] to the Treaty for the Limitation Naval Armament.[5th March, 1923.]WHEREAS it is expedient to give effect [* * * *] [The words ] to the [Treaty for the Limitation of paval Armament and for the Exchange of Information concerning Naval Construction signed in London on behalf of His Majesty on the twenty-fifth day of March, 1936] [Substituted by Act 2 of 1937, Section 2 for certain former words.]; lt is hereby enacted as follows:-