Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 176] [Entire Act] State of Rajasthan - Subsection Section 176(1) in The Rajasthan District Boards Act, 1954 (1)The State Government shall make rules consistent with this Act in respect of the matters described in sections 25, 124, 162 and 168.
