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State of Odisha - Section
Section 5 in Orissa Specified Foodstuffs (Licensing and Storage Control) Order, 2008
5. Restriction and possession of rice, wheat, pulses, edible oil seeds and edible oils.
| Sl. No. | Products | Producer | Wholesaler | Retailer |
| 1 | Wheat | One sixth of the maximum quantity of wheat used by the firm inany of the last three years ending on 30th April, 2008. | 500 Quintals | 20 Quintals |
| 2 | Edible oil seeds | One eighth of the maximum quantity of edible oil seeds used byhim in any of the last three years ending on 30th day of April,2008. | 300 Quintals | 20 Quintals |
| 3 | Edible Oils including refined oils | One twelfth of his maximum production in any of the last threeyears ending on 30th day of April 2008. | 500 Quintals | 10 Quintals |
| 4 | Pulses | One twelfth of the maximum quantity of unmilled pulses used byhim in any of the three years ending from 30th April, 2008. | 500 Quintals | 20 Quintals |
| 5 | Rice | 1000 Quintals (Levy free). The quantity of rice held on behalfof Government or Government State Agencies under procurementpolicy shall be excluded. | 750 Quintals | 50 Quintals |