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State of Haryana - Section

Section 45 in Maharana Partap Horticultural University, Karnal Act, 2015

45. Annual report.

- The annual report of the University giving details of broad programmes, policies and finances, amendments of Statutes made during the year shall be prepared under directions of the Vice-Chancellor and be submitted to the Board on or after such date, as may be prescribed by the Statutes and the Board shall consider the report at its meeting.Chapter- VII Finance, Account and Audit