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State of Tamilnadu - Section

Section 80 in Tamil Nadu Panchayats (Elections) Rules, 1995

80. Ballot box.

- The Returning Officer shall also place a ballot box for the receipt of ballot papers in the view of the Ward members present at the meeting. The ballot box shall be so constructed that the ballot papers can be inserted therein, but cannot be withdrawn there from without the box being unlocked or opened.