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State of Jharkhand - Section

Section 35 in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018

35.

The bottling plant in which the operation of bottling of country liquor in labeled and capsuled/sealed (Roll-on-Pilfer Proof) bottles are/will be undertaken and the warehouses thereof shall operate in accordance with rules relating to storage of country liquor.