Supreme Court - Daily Orders
Director Of Income Tax(International ... vs M/S Siemens Aktiengesellschaft on 24 January, 2014
°
ITEM NO.21 COURT NO.12 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil).........../2014
CC 568/2014
(From the judgement and order dated 07/03/2013 in ITA No.2356/2011 of The
HIGH COURT OF BOMBAY)
DIT Petitioner(s)
VERSUS
M/S SIEMENS AKTIENGESELLSCHAFT Respondent(s)
WITH I.A.1 (C/delay in filing SLP and office report)
Date: 24/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE JAGDISH SINGH KHEHAR
For Petitioner(s) Ms. A. Subhashini,Adv.
Ms. N. Annapoorani,Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C)No.32964 of 2013.
|(Sarita Purohit) | |(Sneh Bala Mehra) | |Court Master | |Assistant Registrar |