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[Cites 0, Cited by 3] [Section 79(2)] [Section 79] [Entire Act]

State of Bihar - Subsection

Section 79(2)(i) in The Bihar Value Added Tax Act, 2005

(i)under the Bihar Finance Act, 1981 (Bihar Act 5 of 1981), as it stood before its repeal by section 94, on or after the date of commencement of this Act; or