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State of Gujarat - Section

Section 59 in Gujarat Irrigation and Drainage Act, 2013

59. Power of State Government to give directions.

- The State Government may from time to time, issue such directions not inconsistent with the provisions of this Act, to any canal-officer or other officers, as it may deem fit, for the purpose of carrying out the provisions of this Act, or the rules or orders made thereunder and the officers shall bound by such directions.