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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(i) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(i)"General Rules" means the Bangalore Metro Railway (General) Rules, 2011; published in the Gazette of India. Extraordinary vide notification number G.S.R. 271 (E) of dated the 30th March, 2011;