Bombay High Court
Mr. Vijay Damodar Patil vs Vijay Laxman Bhandari And Anr on 17 March, 2023
Author: Sarang V. Kotwal
Bench: Sarang V. Kotwal
1/1 22-WP-14987-22.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.14987 OF 2022
Vijay Damodar Patil .... Petitioner
versus
Vijay Laxman Bhandari & Anr. .... Respondents
.......
• Mr. Jitendra B. Singh, Advocate for Petitioner.
• Mr. Pradeep Thorat i/b. Ashutosh Shukla, Advocate for
Respondent No.1.
• Mr. R. Y. Sirsikar Advocate for Respondent No.2/MCGM.
CORAM : SARANG V. KOTWAL, J.
DATE : 17th MARCH, 2023 P.C. :
Learned counsel for the Respondent No.2 seeks time to file affidavit-in-reply. At his request, stand over to 20/04/2023.
(SARANG V. KOTWAL, J.) Digitally signed by MANUSHREE MANUSHREE V V NESARIKAR NESARIKAR Date:
2023.03.20 11:13:20 +0530 Nesarikar