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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(j) in The Dock Workers (Regulation Of Employment) Act, 1948

(j)[ for constituting, [* * *] [Substituted by Act 29 of 1949, Section 2, for Clause (j). ][the authority to be responsible for the administration of the scheme;] [Substituted by Act 29 of 1949, Section 2, for Clause (j). ]