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State of Kerala - Section

Section 103 in Kannur University Act, 1996

103. Repeal and saving.

(1)The Malabar University Ordinance, 1996 (7 of 1996), is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under this Act.