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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(1) in The Rajasthan Veterinary Council Rules, 1988

(1)The business meetings of the State Council shall ordinarily be held once in every three months at such time and place as may be decided by its President:Provided that the place chosen shall be within the State of Rajasthan.