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[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Uttar Pradesh - Subsection

Section 64(1)(b) in The U.P. Avas Evam Vikas Parishad Adhiniyam, 1965

(b)determining, in case of dispute and on reference in the prescribed manner, the compensation payable by the Board under the various provisions of this Act;