Supreme Court - Daily Orders
All Kerala Self Financing Dental ... vs State Of Kerala on 20 June, 2014
Ä ITEM NO.3 COURT NO.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No.501/2014
ALL KERALA SELF FINANCING DENTAL
COLLEGE MGT. CONSORTIUM, REP.
BY ITS PRESIDENT Petitioner(s)
VERSUS
STATE OF KERALA AND ANR Respondents(s)
(With Appln.(s) for directions and Office Report)
Date : 20/06/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE VIKRAMAJIT SEN
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
(Vacation Bench)
For Petitioner(s) Mr. M. P. Vinod,Adv.
Ms. Neelam Saini, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner prays for withdrawal of this petition.
The writ petition is dismissed as withdrawn accordingly.
(SANJAY KUMAR) Signature Not Verified (INDU POKHRIYAL) COURT MASTER Digitally signed by Sanjay Kumar COURT MASTER Date: 2014.06.20 15:57:25 IST Reason: