Punjab-Haryana High Court
Manjeet Kaur Etc vs Joga Singh Etc on 8 December, 2015
Author: Ramendra Jain
Bench: Ramendra Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
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FAO No. 4115 of 2004
Date of decision : 8.12.2015
Manjeet Kaur and another .........Appellants
v.
Joga Singh and others ......Respondents
CORAM : HON'BLE MR. JUSTICE RAMENDRA JAIN
Present : None for the appellants
Mr. Gopal Mittal, Advocate, for respondent No.3-Insurance Co.
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Ramendra Jain, J.
Dismissed in default for non prosecution.
(RAMENDRA JAIN) JUDGE 8.12.2015 Ashwani ASHWANI KUMAR 2015.12.08 16:33 I attest to the accuracy and integrity of this document