Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Punjab-Haryana High Court

Manjeet Kaur Etc vs Joga Singh Etc on 8 December, 2015

Author: Ramendra Jain

Bench: Ramendra Jain

                               IN THE HIGH COURT OF PUNJAB AND HARYANA
                                            AT CHANDIGARH

                                                          *****
                                                                           FAO No. 4115 of 2004
                                                                      Date of decision : 8.12.2015


           Manjeet Kaur and another                                             .........Appellants
                                                           v.

           Joga Singh and others                                                ......Respondents


           CORAM : HON'BLE MR. JUSTICE RAMENDRA JAIN


           Present :            None for the appellants

                                Mr. Gopal Mittal, Advocate, for respondent No.3-Insurance Co.

                                ---

           Ramendra Jain, J.

Dismissed in default for non prosecution.

(RAMENDRA JAIN) JUDGE 8.12.2015 Ashwani ASHWANI KUMAR 2015.12.08 16:33 I attest to the accuracy and integrity of this document