Supreme Court - Daily Orders
Bdr Pharmaceuticals International ... vs Icici Lombard General Insurance Pvt. ... on 25 July, 2018
ITEM NO.38 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Civil Appeal No(s). 159/2018
BDR PHARMACEUTICALS INTERNATIONAL PVT. LTD. Appellant(s)
VERSUS
ICICI LOMBARD GENERAL INSURANCE PVT. LTD. Respondent(s)
Date : 25-07-2018 This appeal was called on for hearing today.
For Appellant(s)
Mr. Rameshwar Prasad Goyal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Ld. Counsel for the appellant to take fresh steps for service of the sole respondent within two weeks. Notice thereafter be issued.
List again on 13.9.2018.
KAPIL MEHTA Registrar 25.7.2018 rd Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2018.07.28 12:51:59 IST Reason: