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[Cites 0, Cited by 0] [Section 46] [Entire Act]

Union of India - Subsection

Section 46(2) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(2)If portable lamps, including hand lamps carried by the dock workers, are used for any part of such lighting, they shall be maintained in good condition. Oil lamps shall be provided with properly fitted screw lids or stoppers and be so constructed as to prevent, as far as practicable, the development of leaks, oil or spirit with a flash-point below 23° F. (70° C) (closest) shall not be used for purpose of lighting.Dangerous Substances and Environments