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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(1) in The U.P. Harijan and Social Welfare Gazetted Officers Service Rules, 1991

(1)These rules may be called The Uttar Pradesh Harijan and Social Welfare Gazetted Officers Service Rules, 1991.