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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(8) in Andhra Pradesh Excise (Grant of License of Selling by Bar and Conditions of License) Rules, 2017

(8)At the commencement of the selection process, the selection authority shall first announce the number and names of applicants who have filed applications for that particular bar.