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Union of India - Section

Section 89 in The Railway Protection Force Rules, 1987

89. Enrolled members.

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89.1Sub-Inspector:-On successful completion of initial training, direct recruits shall be distributedamongst the zonal railways and Railway Protection Special Force in such manner asmay be considered necessary by the appointing authority in public interest.
89.2Constables:-On successful completion of initial training, direct recruits shall be distributedfor enrolment amongst the divisions, production units and Railway Protection Special Force battalions in such manner as may be considered necessary by [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] concerned in public interest.Transfers