Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Tamilnadu - Subsection Section 11(8) in Tamil Nadu Electricity Regulatory Commission - State Advisory Committee Regulations, 2004 (8)A member of the Committee who fails to attend three consecutive meetings of the Committee shall forthwith ceases to be a member of the Committee.
