Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Maharashtra - Section Section 288 in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961 288. Transitory provisions and savings. - The Provisions contained in the Eleventh Schedule shall apply to the constitution of Zilla Parishads and other matters specified therein.
