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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(3)(h) in The Goa Command Area Development Act, 1997

(h)all round development of the farms in the areas pertaining to agriculture, horticulture, sericulture, farm forestry, animal husbandry, fisheries, communication, agro-based industry and co-operation;