Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 97 in The Central Administrative Tribunal Rules Of Practice, 1993 97. Numbering of witnesses .-The witnesses called by the applicant/petitioner shall be numbered consecutively as PWs and those by the respondents as RWs.
