Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 385A] [Entire Act] State of Odisha - Subsection Section 385A(a) in Orissa Municipal Act, 1950 (a)is commenced without the permission of the Executive Officer: or
