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[Cites 0, Cited by 0] [Section 228(1)] [Section 228] [Entire Act]

State of Goa - Subsection

Section 228(1)(a) in The Goa Panchayat Raj Act, 1994

(a)rents, alters, adds to or reconstructs a building without the written permission required by section 66 or in contravention of any of the conditions imposed by it;