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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Chattisgarh - Subsection

Section 36(1)(b) in Indira Kala Sangit Vishwavidyalaya Act, 1956

(b)providing for all matters which by this Act, the Statutes or the Ordinances are to be prescribed by Regulations; and