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State of Odisha - Section

Section 19A in The Orissa Contributory Provident Fund Rules, 1938

19A.

The subscriber shall not during the currency of the policy drawn any bonus, the drawal of which during the currency is optional under the terms of the policy, and the amount of any bonus which under the terms of the policy the subscriber has no option to refrain from drawing during its currency shall be paid forthwith into the Fund by the subscriber or in default covered by reduction from his emoluments by instalments or otherwise as may be directed by one of the authorities competent to grant an advance under Clause (a) of Sub-rule (1) of Rule 12.