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State of Haryana - Section

Section 89 in The Haryana New Mandi Townships Building Rules, 1967

89. Cesspools and their proximity to building - [Section 4(2)(h) and (i)].

- Every person who shall provide a cesspool in connection with any building or other premises shall not construct such cesspools at distance of 15 metres (49.213 feet) at the least from a dwelling house or any public religious or educational building, or any building in which any person may be or may be intended to be employed in any manufacture, trade or any place of recreation or any public thoroughfare.