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Union of India - Section

Section 1641 in The Special Economic Zones Rules, 2003

1641.

G.S.R. 570(E), dated 22.7.2003. - In exercise of the powers conferred by sub-section (1) of section 156 read with Chapter X-A of the Customs Act, 1962 (52 of 1962), the Central Government hereby makes the following rules, namely: -