Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 13 in Chit Funds (Bihar) Rules, 1987 13. Form of chit agreement. - The chit agreement of every chit started under the Act shall, as far as may be, conform to the proforma set forth in Form-VIII.
