Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 74] [Entire Act] Union of India - Section Section 18 in The Army Act, 1950 18. Tenure of service under the Act. Every person subject to this Act shall hold office during the pleasure of the President.
