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Rajasthan High Court - Jaipur

M/S Simpark Infrastructure Pvt. Ltd. (A ... vs Jaipur Municipal Corporation on 22 April, 2022

Bench: Prakash Gupta, Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               D.B. Civil Miscellaneous Appeal No. 2836/2020

                                   M/s Simpark Infrastructure Pvt. Ltd. (A 100 Persent Subsidiary
                                   Of M/s. Simplex Project Ltd.)
                                                                                                         ----Appellant
                                                                       Versus
                                   Jaipur Municipal Corporation
                                                                                                       ----Respondent

For Appellant(s) : Mr. Prem Chand Sharma, Advocate For Respondent(s) : Dr. P.C. Jain, Advocate HON'BLE MR. JUSTICE PRAKASH GUPTA HON'BLE MR. JUSTICE PANKAJ BHANDARI Order 22/04/2022 At the request of learned counsel for the appellant, list this matter after summer vacations.

(PANKAJ BHANDARI),J (PRAKASH GUPTA),J CHANDAN /Mohit/28 (Downloaded on 29/04/2022 at 08:38:27 PM) Powered by TCPDF (www.tcpdf.org)