Rajasthan High Court - Jaipur
M/S Simpark Infrastructure Pvt. Ltd. (A ... vs Jaipur Municipal Corporation on 22 April, 2022
Bench: Prakash Gupta, Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Miscellaneous Appeal No. 2836/2020
M/s Simpark Infrastructure Pvt. Ltd. (A 100 Persent Subsidiary
Of M/s. Simplex Project Ltd.)
----Appellant
Versus
Jaipur Municipal Corporation
----Respondent
For Appellant(s) : Mr. Prem Chand Sharma, Advocate For Respondent(s) : Dr. P.C. Jain, Advocate HON'BLE MR. JUSTICE PRAKASH GUPTA HON'BLE MR. JUSTICE PANKAJ BHANDARI Order 22/04/2022 At the request of learned counsel for the appellant, list this matter after summer vacations.
(PANKAJ BHANDARI),J (PRAKASH GUPTA),J CHANDAN /Mohit/28 (Downloaded on 29/04/2022 at 08:38:27 PM) Powered by TCPDF (www.tcpdf.org)