Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 129] [Entire Act] State of Uttar Pradesh - Subsection Section 129(a) in The U.P. Municipalities Act, 1916 (a)"building" shall include the compound, if any, thereof, and where there are several buildings in a common compound, all such buildings and the common compound;
