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Supreme Court - Daily Orders

Sadhashiv @ Bhairu Ganpat Patil (D) ... vs Mahadeo Krishna Warke (D) Th:Lrs . on 1 December, 2014

Bench: Fakkir Mohamed Ibrahim Kalifulla, Abhay Manohar Sapre

  ITEM NO.30                               COURT NO.8                     SECTION IX

                               S U P R E M E C O U R T O F             I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)......../2014
                                         CC No(s). 19335/2014
  (Arising out of impugned final judgment and order dated 26/06/2014
  in WP No. 191/1994 passed by the High Court of Judicature at
  Bombay)

  SADHASHIV @ BHAIRU GANPAT PATIL (D) TH:LRS. & ORS. Petitioner(s)

                                                   VERSUS

  MAHADEO KRISHNA WARKE (D) TH:LRS & ORS.                                  Respondent(s)

  (With application for condonation of delay in filing SLP)


  Date : 01/12/2014 This petition was called on for hearing today.

  CORAM :
                         HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
                         HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE


  For Petitioner(s)
                                      Mr. Nishant Ramakantrao Katneshwarkar, A.O.R.


  For Respondent(s)



                            UPON hearing counsel the Court made the following
                                              O R D E R

Delay condoned.

We find no infirmity in the order impugned herein. The Special Leave Petition is dismissed.



Signature Not Verified

Digitally signed by
Kalyani Gupta
Date: 2014.12.02
17:24:41 IST
Reason:                   [KALYANI GUPTA]                              [SHARDA KAPOOR]
                            COURT MASTER                                 COURT MASTER