Supreme Court - Daily Orders
Sadhashiv @ Bhairu Ganpat Patil (D) ... vs Mahadeo Krishna Warke (D) Th:Lrs . on 1 December, 2014
Bench: Fakkir Mohamed Ibrahim Kalifulla, Abhay Manohar Sapre
ITEM NO.30 COURT NO.8 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......../2014
CC No(s). 19335/2014
(Arising out of impugned final judgment and order dated 26/06/2014
in WP No. 191/1994 passed by the High Court of Judicature at
Bombay)
SADHASHIV @ BHAIRU GANPAT PATIL (D) TH:LRS. & ORS. Petitioner(s)
VERSUS
MAHADEO KRISHNA WARKE (D) TH:LRS & ORS. Respondent(s)
(With application for condonation of delay in filing SLP)
Date : 01/12/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s)
Mr. Nishant Ramakantrao Katneshwarkar, A.O.R.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
We find no infirmity in the order impugned herein. The Special Leave Petition is dismissed.
Signature Not Verified Digitally signed by Kalyani Gupta Date: 2014.12.02 17:24:41 IST Reason: [KALYANI GUPTA] [SHARDA KAPOOR] COURT MASTER COURT MASTER