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State of Odisha - Section

Section 4 in The Orissa Zilla Parishad (Conduct of Business) Rules, 1996

4. Date of the meeting.

- An ordinary meeting of the Parishad shall be held on such date as may be decided by the President :Provided that if for any reason, it is found inconvenient to hold meeting on the day so fixed, the President may fix another day.