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[Cites 0, Cited by 0] [Section 251(2)] [Section 251] [Entire Act]

State of Rajasthan - Subsection

Section 251(2)(d) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(d)to look into the health hazards associated with handling different types of explosives, chemicals and other construction material and to suggest remedial measures including use of proper personal protective equipment;