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Madhya Pradesh High Court

Amit Malviya vs The State Of Madhya Pradesh on 24 April, 2023

Author: Anjuli Palo

Bench: Anjuli Palo

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 1200 of 2023 (AMIT MALVIYA Vs THE STATE OF MADHYA PRADESH) Dated : 24-04-2023 Shri Shafiqullah - Advocate for the applicant.

Shri B.K. Upadhyay - Government Advocate for the State.

Learned counsel for the applicant seeks adjournment on the ground that a counsel from Indore has to argue the case.

As prayed, list on 2.5.2023.

(SMT. ANJULI PALO) JUDGE PB Signature Not Verified SAN Digitally signed by PRADYUMNA BARVE Date: 2023.04.25 11:04:29 IST