Madhya Pradesh High Court
Amit Malviya vs The State Of Madhya Pradesh on 24 April, 2023
Author: Anjuli Palo
Bench: Anjuli Palo
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 1200 of 2023 (AMIT MALVIYA Vs THE STATE OF MADHYA PRADESH) Dated : 24-04-2023 Shri Shafiqullah - Advocate for the applicant.
Shri B.K. Upadhyay - Government Advocate for the State.
Learned counsel for the applicant seeks adjournment on the ground that a counsel from Indore has to argue the case.
As prayed, list on 2.5.2023.
(SMT. ANJULI PALO) JUDGE PB Signature Not Verified SAN Digitally signed by PRADYUMNA BARVE Date: 2023.04.25 11:04:29 IST