Supreme Court - Daily Orders
Union Of India vs Haresh Virumal Milani on 18 September, 2017
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
ITEM NO.67 COURT NO.12 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 28766/2017
(Arising out of impugned final judgment and order dated 17-04-2017
in WPST No. 4899/2017 02-08-2017 in RPST No. 14845/2017 passed by
the High Court Of Judicature At Bombay)
UNION OF INDIA & ORS. Petitioner(s)
VERSUS
HARESH VIRUMAL MILANI Respondent(s)
Date : 18-09-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. R.Balasubramanian, Adv.
Mr. V.V.Pattabhiram, Adv.
Mr. Akshay Amritanshu, Adv.
Mr. Prabhas Bajaj, Adv.
Ms. Aarti Sharma, Adv.
Mr. Mukesh Kumar Maroria, AOR
For Respondent(s) Mr. Nilesh C.Ojha, Adv.
Mr. Vijay Kumar, Adv.
Mr. Abdul Gaffar, Adv.
Mr. R.C.Sharma, Adv.
Ms. Aparna Jha, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks leave to withdraw this petition. The special leave petition is accordingly dismissed as withdrawn.
(SHASHI SAREEN) Signature Not Verified (SAROJ KUMARI GAUR) AR CUM PS Digitally signed by BRANCH OFFICER SHASHI SAREEN Date: 2017.09.19 16:57:55 IST Reason: