Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Supreme Court - Daily Orders

Union Of India vs Haresh Virumal Milani on 18 September, 2017

Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul

     ITEM NO.67                           COURT NO.12                    SECTION

                              S U P R E M E C O U R T O F          I N D I A
                                      RECORD OF PROCEEDINGS

     Diary No(s). 28766/2017

     (Arising out of impugned final judgment and order dated 17-04-2017
     in WPST No. 4899/2017 02-08-2017 in RPST No. 14845/2017 passed by
     the High Court Of Judicature At Bombay)

     UNION OF INDIA & ORS.                                               Petitioner(s)

                                                   VERSUS

     HARESH VIRUMAL MILANI                                               Respondent(s)


     Date : 18-09-2017 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                         HON'BLE MR. JUSTICE SANJAY KISHAN KAUL


     For Petitioner(s)             Mr.   R.Balasubramanian, Adv.
                                   Mr.   V.V.Pattabhiram, Adv.
                                   Mr.   Akshay Amritanshu, Adv.
                                   Mr.   Prabhas Bajaj, Adv.
                                   Ms.   Aarti Sharma, Adv.
                                   Mr.   Mukesh Kumar Maroria, AOR

     For Respondent(s)             Mr.   Nilesh C.Ojha, Adv.
                                   Mr.   Vijay Kumar, Adv.
                                   Mr.   Abdul Gaffar, Adv.
                                   Mr.   R.C.Sharma, Adv.
                                   Ms.   Aparna Jha, AOR


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Learned counsel for the petitioner seeks leave to withdraw this petition. The special leave petition is accordingly dismissed as withdrawn.

(SHASHI SAREEN) Signature Not Verified (SAROJ KUMARI GAUR) AR CUM PS Digitally signed by BRANCH OFFICER SHASHI SAREEN Date: 2017.09.19 16:57:55 IST Reason: