Allahabad High Court
Patronage Welfare And Educational ... vs Kalu Ram Sharma And Others on 22 January, 2010
Author: Ram Autar Singh
Bench: Prakash Chandra Verma, Ram Autar Singh
Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 3551 of 2009 Petitioner :- Patronage Welfare And Educational Society And Another Respondent :- Kalu Ram Sharma And Others Petitioner Counsel :- Uma Nath Pandey Respondent Counsel :- Vinod Sinha Hon'ble Prakash Chandra Verma J.
Hon'ble Ram Autar Singh,J. As prayed put up on 27.1.2010. Order Date :- 22.1.2010 RKS/