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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Punjab - Subsection

Section 33(1)(ii) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(ii)no leave allowance, Provident Fund, pension, gratuity or annuity granted to a servant shall exceed the sum which, under any general or special order for the time being in force, such servant would be entitled to if his service had been under the Government.