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Himachal Pradesh High Court

Chhering Butith vs . Hp State Co-Operative on 28 July, 2022

Bench: Sabina, Satyen Vaidya

Chhering Butith vs. HP State Co-operative Agriculture & Rural Development Bank Ltd. and others CWP No.5096 of 2022 .

28.07.2022 Present: Mr. Rajesh Kumar Parmar, Advocate, for the petitioner.

Mr. Ajay Chauhan, Advocate on behalf of Mr. Narender Singh, Advocate, for respondents No.1 and 2.

Mr. Vikrant Chandel, Deputy Advocate General, for respondents No.3 and 4/State.

Notice. Mr. Ajay Chauhan, learned counsel and Mr. Vikrant Chandel, learned Deputy Advocate General, accepts notice on behalf of respondents No.1 & 2, respondents No.3 and 4, respectively, and seek time to file reply.

List with CWP No.3874 of 2022.







                                                            ( Sabina )
                                                              Judge



                                                         ( Satyen Vaidya )
               July 28, 2022 (KS)                              Judge




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