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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(3)(i) in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2008

(i)In the case of the Chairman, Rs. 650/- p.m., if has completed six years of service; and