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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2)(g) in The Board's Excise Rules, 1965

(g)correct plan of the buildings which he intends to use or to construct for his distillery ; a plan showing the position of stills, vats and other permanent apparatus therein, and a list of store rooms, warehouses, etc., connected therewith.