Section 48 in U.P. Zila Panchayats Service Rules, 1970
48.
Representations in respect of other service matters may be made by an officer or servant of a [Zila Panchayats] [Substituted by U. P. Act No. 9 of 1994.] to the Appellate Authority mentioned in Rule 41. The provisions of Rules 42, 43, 44 and 46 shall also apply to such representations.
