Section 6(2)(d) in The Establishment Of New Medical College, Opening Of New Or Higher Course Of Study Or Training And Increase Of Admission Capacity By A Medical College Regulations, 2003

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Union of India - Subsection

Section 6(2)(d) in The Establishment Of New Medical College, Opening Of New Or Higher Course Of Study Or Training And Increase Of Admission Capacity By A Medical College Regulations, 2003

(d)is recognized by the Central Council for running Undergraduate or Post-graduate course in Ayurveda/Siddha/Unani for at least 51/2 and 3 years respectively;

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Union of India - Subsection

Section 6(2)(d) in The Establishment Of New Medical College, Opening Of New Or Higher Course Of Study Or Training And Increase Of Admission Capacity By A Medical College Regulations, 2003