Madhya Pradesh High Court
M/S Pacl India Ltd.(Pacl Ltd.) vs Rameshwar Dayal on 19 June, 2017
MA-1172-2014 (M/S PA CL INDIA LTD. (PA CL LTD.) Vs RAMESHWAR DA YAL) 19-06-20
17 Shri (Dr) Sanjay Shukla, learned counsel for the appellant, prays for adjournment. On his request, case is adjourned. List after four weeks. (VIVEK AGARWAL) JUDGE @PK