Calcutta High Court (Appellete Side)
Chaitali Banerjee(Sengupta) vs State Of West Bengal & Ors on 10 May, 2016
Author: Tapabrata Chakraborty
Bench: Tapabrata Chakraborty
1 10.05.2016
S.L.-20(KB) W.P. 8097 (W) of 2016 Chaitali Banerjee(Sengupta) versus State of West Bengal & Ors. No one appears on behalf of the petitioner and no accommodation has been sought for.
The matter is directed to go out of the list.
(Tapabrata Chakraborty,J.)